Section 7(1)(q) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(q) in The U.P. Municipalities Act, 1916

(q)[ protecting, maintaining and developing the property vested in, or entrusted to the management of the] [Substituted by U.P. Act No. 26 of 1964.] [Municipality] [Substituted by U.P. Act No. 12 of 1994.];

(qq)[ maintaining the finances of the] [Inserted by U.P. Act No. 26 of 1964.] [Municipality] [Substituted by U.P. Act No. 12 of 1994.] in satisfactory condition and meeting its liabilities;

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State of Uttar Pradesh - Subsection

Section 7(1)(q) in The U.P. Municipalities Act, 1916