Madras High Court
Saisiva @ Sivasubramanian vs The Chairman on 24 January, 2024
Author: D. Krishnakumar
Bench: D. Krishnakumar, R.Vijayakumar
W.P(MD)No.20221 of 2015
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 24.01.2024
CORAM:
THE HONOURABLE MR.JUSTICE D. KRISHNAKUMAR
and
THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR
W.P(MD)No.20221 of 2015
and
M.P(MD)No.1 of 2015
Saisiva @ Sivasubramanian ... Petitioner
vs.
1.The Chairman,
Tamil Nadu Arasu Cable TV Corporation,
11/12, Mangadu Swamy Street,
Nungampakkam,
Chennai – 600 034.
2.The Managing Director,
Tamil Nadu Arasu Cable TV Corporation,
11/12, Mangadu Swamy Street,
Nungampakkam,
Chennai – 600 034.
3.The Deputy Manager/Special Tahsildar,
Tamil Nadu Arasu Cable TV Corporation,
15A, Forest Road, Sivaji Nagar,
Theni, Theni District. ... Respondents
PRAYER : Writ Petition filed under Article 226 of the Constitution of India
praying for issuance of a Writ of Mandamus, forbearing the respondents 1 to
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https://www.mhc.tn.gov.in/judis
W.P(MD)No.20221 of 2015
3 from providing LCO or Sub MSO to any other person without authorizing
the petitioner to conduct sub MSO in Chinnamanoor, Theni District.
For Petitioner : Mr.G.Prabhu Rajadurai
For Respondents : Mr.S.P.Maharajan
Special Government Pleader
ORDER
(Order of the Court was made by D. KRISHNAKUMAR, J.) Prayer in this Writ Petition is to forbear the respondents 1 to 3 from providing LCO or Sub MSO to any other person without authorizing the petitioner to conduct sub MSO in Chinnamanoor, Theni District.
2.Today, when the matter was taken up for hearing, learned counsel appearing for the petitioner seeks liberty to approach the authority concerned, in view of the change of policy.
3.Granting such liberty, this Writ Petition is disposed of. No costs. Consequently connected Miscellaneous Petition is closed.
[D.K.K.,J.] [R.V.,J.]
24.01.2024
NCC : Yes / No
Index : Yes / No
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https://www.mhc.tn.gov.in/judis W.P(MD)No.20221 of 2015 To
1.The Chairman, Tamil Nadu Arasu Cable TV Corporation, 11/12, Mangadu Swamy Street, Nungampakkam, Chennai – 600 034.
2.The Managing Director, Tamil Nadu Arasu Cable TV Corporation, 11/12, Mangadu Swamy Street, Nungampakkam, Chennai – 600 034.
3.The Deputy Manager/Special Tahsildar, Tamil Nadu Arasu Cable TV Corporation, 15A, Forest Road, Sivaji Nagar, Theni, Theni District.
3/4https://www.mhc.tn.gov.in/judis W.P(MD)No.20221 of 2015 D. KRISHNAKUMAR,J.
and R.VIJAYAKUMAR,J.
ps ORDER MADE IN W.P(MD)No.20221 of 2015 DATED : 24.01.2024 4/4 https://www.mhc.tn.gov.in/judis