Andhra Pradesh High Court - Amravati
Dvr And Ds Memorial Deepthi B.Ed College vs The State Of Andhra Pradesh on 9 May, 2025
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No.: WP/2094/2023 WP/1820/2023 WP/1924/2023 WP/1954/2023 WP/1957/2023 WP/1963/2023 WP/1964/2023 WP/1965/2023 WP/1966/2023 WP/1974/2023 WP/2096/2023 WP/2097/2023 WP/2098/2023 WP/2101/2023 WP/2105/2023 WP/2108/2023 WP/2109/2023 WP/2110/2023 WP/2111/2023 WP/2112/2023 WP/2113/2023 WP/2114/2023 WP/2115/2023 WP/2116/2023 WP/2117/2023 WP/2120/2023 WP/2126/2023 WP/2130/2023 WP/2132/2023 WP/2133/2023 WP/2134/2023 WP/2279/2023 WP/2616/2023 WP/2640/2023 WP/2727/2023 WP/2728/2023 WP/2734/2023 WP/2752/2023 WP/3032/2023 WP/3034/2023 WP/3036/2023 WP/3053/2023 WP/3056/2023 WP/3093/2023 WP/3099/2023 WP/3100/2023 WP/3918/2023 WP/3919/2023 WP/3942/2023 WP/3944/2023 WP/4147/2023 WP/4157/2023 WP/4169/2023 WP/4178/2023 WP/4193/2023 WP/4199/2023 WP/4379/2023 WP/4398/2023 WP/4406/2023 WP/4408/2023 WP/4413/2023 WP/4437/2023 WP/4450/2023 WP/5595/2023 WP/5598/2023 WP/5599/2023 WP/5600/2023 WP/5601/2023 WP/5602/2023 WP/5603/2023 WP/5605/2023 WP/5606/2023 WP/5610/2023 WP/5872/2023 WP/6053/2023 WP/6057/2023 WP/6058/2023 WP/6218/2023 WP/6658/2023 WP/7559/2023 WP/35193/2022 WP/35195/2022 WP/35197/2022 WP/35198/2022 WP/35199/2022 WP/37939/2022 WP/42469/2022 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE 09.05.2025 GRKP, J Vide separate common order is pronounced in W.P.No.2105 of 2023.
2. List this batch of matters on 03.07.2025.
3. On the said date, all the above mentioned Universities, Institutions/Colleges shall clearly come out with written suggestions or modifications to the draft directions which are set out in Para No.24 of this common Order.
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GRKP, J
MNR
2
SL. DATE ORDER OFFICE
NO. NOTE