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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(j) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(j)Maintain a Bill Book and issue sale bill containing Book number, machine numbered bill, showing species, variety name, quantity and sale rate in the Nursery or by the trader.