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[Cites 0, Cited by 0] [Section 1042] [Entire Act]

State of Haryana - Subsection

Section 1042(3) in Punjab Jail Manual

(3)Each member of the gang shall be provided with a tin disc which shall be attached to the prisoner's neck ticket by means of an 1/8 inch screw.The tin disc affords a means of not only marking a convalescent but also indicating the diet he is receiving. The scales of diets with their distinctive markings shall be as follows :-
(a) Ordinary diet   m o A
(b) Wheat bread, porridge in lieu of boiled orparched gram   oB
(c) Same as (b) with 8 chhittaks milk as an extra.   : C
(d) Same as (b) with 8 chhittaks milk as an extra   : D
(e) Same as (b) with either meat or gur as extra    
(f) Special gang for marked cases of mal-nutrition,to be fed daily before the Medical Subordinate - Diet (b) with 4chhittaks milk, 1 chhittak gur, 1/2 chhittak ghi   oE
Samples of discs may be obtained from the Lahore Borstal Institution.The above are six simple forms of suitable diets upon which the changes can be rung and affording a means of increasing and decreasing the amount and quality of food to any individual in the convalescent gang.