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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(r) in The SreeNarayanaGuru Open University Act, 2021

(r)“Regional Centre” means a centre established or recognized by the University for the purpose of co-ordination and supervision of the functioning of any Study Centre in the State and such Regional Centre shall have such powers and duties as specified in this Act and Statutes made thereunder;