Supreme Court - Daily Orders
Satbir Singh & Ors Etc Etc vs Satbir Singh Etc Etc on 20 January, 2014
ITEM NO.30 COURT NO.4 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 422-423/2014
(From the judgement and order dated 20/11/2012 in RFA No.4508/2012, dated
09/01/2013 in RFA No.5765/2012, of The HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH)
SATBIR SINGH & ORS ETC ETC Petitioner(s)
VERSUS
STATE OF HARYANA & ORS Respondent(s)
WITH I.A.1-2
(With appln(s) for c/delay in filing SLP and office report)
Date: 20/01/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE J. CHELAMESWAR
For Petitioner(s) Mr. Siddharth Mittal,Adv.
Mr. S.K. Sabharwal,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
List and tag with Civil Appeal No.4555/2011 and Civil Appeals No.5226-5252/2011.
(O.P. Sharma) (M.S. Negi) Court Master Assistant Registrar