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Supreme Court - Daily Orders

Satbir Singh & Ors Etc Etc vs Satbir Singh Etc Etc on 20 January, 2014

ITEM NO.30                  COURT NO.4               SECTION IVB


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2014
                                      CC 422-423/2014

(From the judgement and order dated 20/11/2012 in RFA No.4508/2012, dated
09/01/2013 in RFA No.5765/2012, of The HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH)

SATBIR SINGH & ORS ETC ETC                             Petitioner(s)

                   VERSUS

STATE OF HARYANA & ORS                                 Respondent(s)

WITH I.A.1-2
(With appln(s) for c/delay in filing SLP and office report)

Date: 20/01/2014    These Petitions were called on for hearing today.

CORAM :
          HON’BLE DR. JUSTICE B.S. CHAUHAN
          HON’BLE MR. JUSTICE J. CHELAMESWAR

For Petitioner(s)           Mr. Siddharth Mittal,Adv.
                            Mr. S.K. Sabharwal,Adv.

For Respondent(s)

             UPON hearing counsel the Court made the following
                                 O R D E R

Delay condoned.

Leave granted.

List and tag with Civil Appeal No.4555/2011 and Civil Appeals No.5226-5252/2011.

(O.P. Sharma) (M.S. Negi) Court Master Assistant Registrar