Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 132(3)] [Section 132] [Entire Act]

Union of India - Subsection

Section 132(3)(c) in The Code of Criminal Procedure, 1973

(c)"member" in relation to the armed forces, means a person in the armed forces other than an officer.