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Himachal Pradesh High Court

Puran Chand vs . Hrtc & Anr. on 13 September, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Puran Chand vs. HRTC & Anr. CWP No. 3093 of 2022 .

13.09.2022 Present: Mr. Sat Parkash, Advocate, for the petitioner.

Mr. Shyam Singh, Advocate, for the respondents.

Since, the order in question stands complied with, therefore, no further orders are required to be passed as the main petition already stands disposed of.

(Tarlok Singh Chauhan) r Judge (Virender Singh) Judge September 13, 2022 (Vinod) ::: Downloaded on - 14/09/2022 20:09:53 :::CIS