Section 81(4)(a) in Punjab Regional and Town Planning and Development Act, 1995

[Cites 0, Cited by 0] [Section 81(4)] [Section 81] [Entire Act]

(a)pass an order -

(i)granting permission unconditionally; or

(ii)granting permission subject to such conditions as it may think necessary to impose; or

(iii)refusing permission;

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