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Madhya Pradesh High Court

Laxmi Bai vs The State Of Madhya Pradesh on 30 November, 2022

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 10904 of 2022 (LAXMI BAI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 30-11-2022 As prayed by Shri LAS Baghel, Dy.G.A time is granted to produce the case diary and to intimate the complainant about pendency of this appeal.

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(SANJAY DWIVEDI) JUDGE sushma Signature Not Verified Signed by: SUSHMA KUSHWAHA Signing time: 12/1/2022 11:40:22 AM