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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(1)(j) in The Delhi Co-operative Societies Rules, 2007

(j)"Multi purpose Co-operative Society" means a society formed with the object of undertaking multifarious activities for the economic and social development of its members except as provided in sub-clause (iv) of clause a.