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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(12) in Industrial Park Scheme, 2008

(12)Any other (please specify)IV. Equity structure in the undertaking:-
(a)Total Equity of the undertaking (in Rs. Crores)_________________
(b)Equity structure (Give brief details of entities holding the equity in the undertaking)
S. No. Details of entity Percentage of equity held
(a)Public holding
(b)Private holding
Total
(c)Details of entities holding more than 20 per cent. of equity in the undertaking:-
Name_______________________________Post address_________________________Pin Code_____________________________Tel. No.______________________________Fax No.______________________________Email________________________________Permanent Account No._________________Percentage of proposed equity holding___________________