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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(7) in The U.P. Dookan Aur Vanijya Adhisthan Adhiniyam, 1962

(7)'employer' means a person who owns, or who holds charge of, or has ultimate control over the trade or business or manufacture carried on in a shop or commercial establishment, as the case may. be, and includes the manager, agent or any other person acting on behalf of the employer in the management or control of such trade, business or manufacture;