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[Cites 7, Cited by 0]

Madras High Court

Super Cassettes Industries Pvt.Ltd vs Bharat Sanchar Nigam Limited on 19 July, 2024

Author: P.Velmurugan

Bench: P.Velmurugan

                                                                          Civil Suit (Comm.Div.) No.99 of 2024




                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     Dated : 19.07.2024

                                                          CORAM

                                  THE HONOURABLE Mr. JUSTICE P.VELMURUGAN

                                           Civil Suit (Comm.Div.) No. 99 of 2024
                                                           and
                                               O.A.Nos.380 and 381 of 2024


                     Super Cassettes Industries Pvt.Ltd.
                     Plot No. B-14, T-Towers, Opp.Citi Mall
                     New Link Road, Andheri (W)
                     Mumbai – 400 053
                     Alo a branch office at
                     No.101, Santhome High Road
                     Santhome, Mylapore
                     Chennai, Tamil Nadu – 600 004
                     Rep.by its Authorised Signatory
                     Ms.Mita Suresh Choudhary.                                             ... Plaintiff

                                                            Vs.

                     1.           Bharat Sanchar Nigam Limited
                                  Bharat Sanchar Bhavan
                                  Harish Chandra Mathur Lane
                                  Janpath, New Delhi – 110 001.

                     2.           Mahanagar Telephone Nigam Ltd.,
                                  5th Floor, Mahanagar Door Sanchar Sadan
                                  9, CGO Complex, Lodhi Road, New Delhi – 110 003.




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                                                                        Civil Suit (Comm.Div.) No.99 of 2024




                     3.           Bharti Airtel Limited
                                  Bharti Crescent, 1, Nelson Mandela Road,
                                  Vasant Kunj, Phase II, New Delhi – 110 070.

                     4.           Hathway Cable & Datacom Limited
                                  05/806, 8th Floor, Windsor
                                  Off. CST Road, Kalina
                                  Santacruz (East)
                                  Mumbai – 400 098.

                     5.           Tatal Communication Limited
                                  Vsb, Mahatma Gandhi Road For Mumbai
                                  Maharastra – 400 001.

                     6.           Vodafone India Limited
                                  Suman Tower, Plot No.18,
                                  Sector – 11, Gandhinagar
                                  Gujarat – 382 011.

                     7.           Idea Cellular Limited
                                  Suman Tower, Plot No.18
                                  Sector 11, Gandhinagar
                                  Gujarat – 382 011.

                     8.           Tata Teleservices Ltd.,
                                  10th Floor, Tower I, Jeevan Bharati,
                                  124 Connaught Circus, New Delhi 110 001.

                     9.           GTPL Hathway Ltd.
                                  202, 2nd Floor, Sahajanand,
                                  Shopping Centre, Opp.Swaminarayan Temple,
                                  Shahibaugh, Ahmedabad – 380 004.

                     10.          Tikona Digital Networks Private Limited
                                  Office 3A, 3rd Floor, LBS Marg,
                                  Bhandup (West), Mumbai - 400 078.
                     11.          BG Broadband India Private Limited,

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                                                                          Civil Suit (Comm.Div.) No.99 of 2024




                                  Plot No.54, Marol Industrial Cooperative Area,
                                  Off. Andheri Kurla Road,
                                  Andheri (East), Mumbai 400 059.

                     12.          Sify Technologies Limited,
                                  2nd Floor, 'TIDEL PARK',
                                  No.4, Canal Bank Road,
                                  Chennai - 600 113.

                     13.          Siti Broadband Services Pvt. Ltd.
                                  B-10, Lawrence Road, Industrial Area,
                                  New Delhi North West DL 110 033 IN.

                     14.          You Broadband & Cable India Ltd.
                                  2nd and 3rd Floor, IQARA Centre,
                                  Near Gujarat Gas Circle,
                                  Adajan Hazaria Road, Surat – 395 009.

                     15.          Asianet Satellite Communications,
                                  2A, II Floor, Leela Infopark,
                                  Technopark Limited, Kazhakkoottam,
                                  Thiruvananthapuram, Jerala – 695 581.

                     16.          Data Infosys Limited
                                  Station Road, Durgapuram,
                                  Jaipur 302 018.

                     17.          Readylink Internet Services Limited,
                                  Galaxy, Plot No.7, Sakhthi Colony,
                                  RK Puram, Ganpathy, Coimbatore – 641 006.

                     18.          Nettlinx Limited,
                                  5-9-22, 3rd Floor, My Home Sarovar Plaza,
                                  Secretariat Road, Saifabad,
                                  Hyderabad – 500 004.

                     19.          City Online Services Limited

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                                                                          Civil Suit (Comm.Div.) No.99 of 2024




                                  701, 7th Floor, Aditya Trade Center,
                                  Ameerpet, Hyderabad - 500 038.

                     20.          Pioneer eLabs Limited
                                  Pioneer Towers, 17th Floor,
                                  Plot No.16, Survey No.64,
                                  Software Unit Layout, APIIk, i-Tech City,
                                  Madhapur, Hyderabad : 500 080.

                     21.          AT & T Global Network Service India Pvt.Ltd.
                                  13th Floor, 1305-06, Mohan Dev House,
                                  13, Tolstoy Marg, New Delhi - 110 001.

                     22.          Southern Online Bio Technologies Limited
                                  Flat No.A3, 3rd Floor, Office Block,
                                  Samrat Complex, Saifabad, Hyderabad - 500 004.

                     23.          Reliance Jio Infocomm Limited
                                  9th Floor Maker Chambers IV
                                  222, Nariman Point, Mumbai – 400 021.

                     24.          Limras Eronet Broadband Services Private Limited,
                                  Doshi Towers, First Floor,
                                  # 156, Poonamallee High Road,
                                  Kilpauk, Chennai – 600 010.

                     25.          RS Broadband Service India Private Limited,
                                  Doshi Towers, First Floor,
                                  Old # 156, New # 205,
                                  Poonamallee High Road,
                                  Kilpauk, Chennai – 600 010.




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                     26.          Spectra ISP Networks Pvt.Ltd.
                                  Plot No.21-22, 3rd Floor
                                  Udyog Vihar, Phase IV
                                  Gurgaon – 122 015.

                     27.          Essel Shyam Communications Ltd.
                                  1121, Hemkunt Chambers, 11th Floor
                                  89, Nehru Place, New Delhi – 110 019
                                  India.

                     28.          Five Network Solution (I) Ltd.
                                  22/2, Plot No.275-B
                                  Gurunanak School Compound
                                  Sion (West), Mumbai – 400 022
                                  India.

                     29.          Atria Convergence Technologies Limited
                                  No.17/68, Chevalier Shivaji Ganesan Street
                                  New Colony, T.Nagar
                                  Chennai – 600 017.

                     30.          Action Lane
                                  No.16. No.1A Kalpana Apartments
                                  1st Street, Above Padmanaba Nagar Electricity Board
                                  Adyar, Chennai – 600 020.

                     31.          Jak Communications Pvt. Ltd.
                                  No.4 J Block, Near 6th Avenue
                                  Anna Nagar East
                                  Chennai – 600 102.

                     32.          C32 Cable Net Pvt. Ltd.
                                  Old No.284, New No.204
                                  Shanmugam Salai, Royapettah
                                  Chennai – 600 014.




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                                                                            Civil Suit (Comm.Div.) No.99 of 2024




                     33.          Thamizhaga Cable TV Communications Pvt. Ltd.
                                  No.9 A/5, Club Road, Near Mittai Shop
                                  Chetpet, Chennai – 600 031.                  .. Defendants



                                  Civil Suit has been filed under Order VII Rule I of the Code of
                     Civil Procedure, 1908 and Order IV Rule 1 of High Court Original Side
                     Rules, 1956 read with Sections 51, 52, 55 and 62 of the Copyright Act,
                     1957 and the Copyright (Amendment) Act, 2012 and Section 7 of the
                     Commercial Courts Act, 2015, prays for judgment and decree on the
                     following terms :
                                  a) a permanent injunction restraining the defendants 1 to 29 from
                     infringing the cinematographic film ''SAVI'' and said work be directed to
                     block all websites/web pages and future websites (including their prefix
                     and suffix) and those Non-complaint websites mentioned in Schedule A
                     hosting         contents   that   relate   to   plaintiff's   copyright       protected
                     cinematographic film ''SAVI'' in any manner, thereby restraining the
                     unauthorised copying, transmission, communication or make available or
                     display or release or show or upload or download or exhibit or play
                     and/or in any manner communicate in and / or through their services
                     immediate of receipt of details of such infringing websites / web pages in
                     writing ;
                                  b) a permanent injunction restraining the defendants 30 – 33 or any
                     other person or entity from infringing the cinematographic film ''SAVI''
                     by themselves, their partners/proprietor/director, heirs, representative,
                     successors in business, assigns, distributors, agents, servants or anyone


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                     claiming through them or under them from infringing the plaintiff's
                     copyrighted cinematographic film ''SAVI'' by copying, recording,
                     reproducing or allowing camcording or allowing others to transmit,
                     communicate or make available or distributing or duplicating or
                     displaying or releasing or showing or uploading or downloading or
                     exhibiting or playing and / or in any manner whatsoever from
                     communicating the cinematographic film ''SAVI'' and said work without a
                     proper license from the plaintiff or in any other manner which would
                     violate / infringe the plaintiff's copyrighted cinematographic film ''SAVI''
                     through different mediums including but not limited to CD, DVD, Blu-
                     ray disc, VCD cable TV, direct to home service, internet services,
                     multimedia messaging services, pen drives, hard drives, tapes, DAS,
                     Satellite, Conditional Access Systems or in any other medium/manner
                     whatsoever; and
                                  c) for costs of the suit.



                                  For Plaintiff        :      Ms.Helen Aradhana S.

                                  For Defendants       :      Mr.P.J.Rishikesh for D3

                                                           JUDGMENT

The learned counsel appearing for plaintiff sought permission of this Court to withdraw the present civil suit and she has also made an endorsement to that effect.

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2. In view of the submission and endorsement made by the learned counsel for the plaintiff, this Civil Suit is dismissed as withdrawn. There shall be no order as to costs. Consequently, connected applications are closed.

19.07.2024 Index: Yes/No Speaking Order : Yes/No Neutral Citation Case : Yes/No ms 8/9 https://www.mhc.tn.gov.in/judis Civil Suit (Comm.Div.) No.99 of 2024 P.VELMURUGAN, J ms C.S.(Comm.Div.)No.99 of 2024 and O.A.Nos.380 and 381 of 2024 19.07.2024 9/9 https://www.mhc.tn.gov.in/judis