Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28C(1)] [Section 28C] [Entire Act] State of Karnataka - Subsection Section 28C(1)(a) in Karnataka Urban Water Supply and Drainage Board Act, 1973 (a)in any street or any land vested in the Government, or any local authority or any other authority owned or controlled by the Government;