Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2)(j) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(j)may regulate and determine all other matters concerning the Institute in accordance with this Act, and the rules and regulations made thereunder.