Supreme Court - Daily Orders
Amandeep Singh Bindra @ Aman Bindra vs State Of U.P And Anr. on 5 January, 2018
ITEM NO.10 REGISTRAR COURT. 2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 34022/2016
AMANDEEP SINGH BINDRA @ AMAN BINDRA Petitioner(s)
VERSUS
STATE OF U.P AND ANR. Respondent(s)
(IA No.139144/2017-WITHDRAWL OF CASE and )
Date : 05-01-2018 This petition was called on for hearing today.
For Petitioner(s) Mr.S.K.Dubey,Adv.
Mr. K. V. Mohan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the petitioner has on 18.12.2017 filed a letter for the withdrawal of the instant petition. Since, the petition has not been registered as yet and at diary stage, therefore, the same is permitted to be withdrawn.
SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.01.06 10:57:28 IST Reason: