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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Andhra Pradesh - Subsection

Section 76(n) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(n)The provision and maintenance of such an inspection chamber or man whole as will enable a person readily to take at any time samples of what is passing in to Board sewers from the trade premises; and