Section 56(2)(b) in Civil Court Rules of the High Court of Judicature at Patna

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State of Bihar - Subsection

Section 56(2)(b) in Civil Court Rules of the High Court of Judicature at Patna

(b)verification in the form printed upon the back of the process and made, at the scene of the service, by a local villager, Chaukidar, Dafadar, Mukhia or Sarpanch present thereat:

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State of Bihar - Subsection

Section 56(2)(b) in Civil Court Rules of the High Court of Judicature at Patna