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State of Odisha - Section

Section 15 in The Orissa Subordinate Fisheries Service Rules, 1994

15. Departmental examination and training.

- Members of the Service shall be required to undergo such training and/or pass such test/departmental examination as may be directed by the Government from time to time :Provided that Government may by general or special order exempt any category of members of the service from the requirement of passing the departmental examination or from undergoing training.