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[Cites 0, Cited by 0] [Section 2(33)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(33)(ii) in The Himachal Pradesh Municipal Corporation Act, 1994

(ii)Which under the provisions of Section 182 is declared by the municipality to be or under any other provisions of this Act become, a public street;