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State of Tamilnadu - Section

Section 29 in Tamil Nadu Bovine Breeding Act, 2019

29. Certain persons to be public servants.

- Any member or officer of the Authority empowered by the Government, while exercising any power or performing any duty under this Act shall be deemed to be a public servant within the meaning of section 21 of the Indian Penal Code (Central Act XLV of 1860).