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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Maharashtra - Subsection

Section 53(3) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(3)The Returning Officer shall decide which Counting [Agent or Agents] [Inserted by G. N. of 25.2.1972.] shall watch the counting at any particular counting table or group of counting tables.