Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(xii) in The Delhi Common Effluent Treatment Plants Rules, 2001 (xii)To furnish the details relating to collection of apportioned cost from the occupiers to the appropriate authority in Schedule-I.
