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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Goa - Subsection

Section 48(29) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(29)The Supervisor shall be solely responsible entirely, if any answer book is missing in the packet according to the entries of seat/code numbers superscribed on the packet and Supervisor's Reports 'A' or 'B' specified by the Board.