Bombay High Court
Chitranshi Krunal Moundekar (Minor) ... vs S. T. Caste Certificate Scrutiny ... on 25 August, 2022
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
1
25-8-2022-wp-4325-2022.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
Writ Petition No.4325 of 2022
Ku. Chitranshi Krunal Moundekar (minor),
through Her father Shri Krunal Shridhar Moundekar
Versus
Scheduled Tribe Caste Certificate Scrutiny Committee, Nagpur
Office Notes, Memoranda of Coram,
appearances, Court's orders or directions Court's or Judge's orders
and Registrar's order
Shri A.A. Dhawas, Advocate for Petitioner.
Smt. K.R. Deshpande, Assistant Government Pleader for
Respondent.
CORAM : A.S. CHANDURKAR & URMILA JOSHI-PHALKE, JJ.
DATE : AUGUST 25, 2022 Issue notice to the respondent returnable in three weeks. Learned Assistant Government Pleader Smt. K.R. Deshpande waives service of notice for the respondent.
(URMILA JOSHI-PHALKE, J.) (A.S. CHANDURKAR, J.) Lanjewar Digitally Signed By :P D LANJEWAR Signing Date:25.08.2022 17:42