Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Chitranshi Krunal Moundekar (Minor) ... vs S. T. Caste Certificate Scrutiny ... on 25 August, 2022

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                                      1

                                                                          25-8-2022-wp-4325-2022.odt

                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH, NAGPUR
                                          Writ Petition No.4325 of 2022
                                    Ku. Chitranshi Krunal Moundekar (minor),
                               through Her father Shri Krunal Shridhar Moundekar
                                                      Versus
                           Scheduled Tribe Caste Certificate Scrutiny Committee, Nagpur
           Office Notes, Memoranda of Coram,
           appearances, Court's orders or directions Court's or Judge's orders
           and Registrar's order
                     Shri A.A. Dhawas, Advocate for Petitioner.
                     Smt. K.R. Deshpande, Assistant Government Pleader                          for
                     Respondent.

                                    CORAM : A.S. CHANDURKAR & URMILA JOSHI-PHALKE, JJ.

DATE : AUGUST 25, 2022 Issue notice to the respondent returnable in three weeks. Learned Assistant Government Pleader Smt. K.R. Deshpande waives service of notice for the respondent.

(URMILA JOSHI-PHALKE, J.) (A.S. CHANDURKAR, J.) Lanjewar Digitally Signed By :P D LANJEWAR Signing Date:25.08.2022 17:42