Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Calcutta High Court (Appellete Side)

India Power Corporation Limited (Ipcl) vs Jefferies India Private Limited & Anr on 20 July, 2022

Author: Suvra Ghosh

Bench: Suvra Ghosh

20.07.2022 rc/ct.no.10 Item No.04 C.O.No. 900 of 2022 India Power Corporation Limited (IPCL) Versus Jefferies India Private Limited & Anr.

Mr. Saptangsu Basu Mr. Rahul Karmakar Mr. J. D. Roy Mr. S. Mukherjee ...for the petitioner Mr. Debnath Ghosh Mr. S. Dutt Majumder ...for the O.P.Nos. 4&5 Let this matter appear before the regular Bench.

(Suvra Ghosh,J)