Calcutta High Court (Appellete Side)
India Power Corporation Limited (Ipcl) vs Jefferies India Private Limited & Anr on 20 July, 2022
Author: Suvra Ghosh
Bench: Suvra Ghosh
20.07.2022 rc/ct.no.10 Item No.04 C.O.No. 900 of 2022 India Power Corporation Limited (IPCL) Versus Jefferies India Private Limited & Anr.
Mr. Saptangsu Basu Mr. Rahul Karmakar Mr. J. D. Roy Mr. S. Mukherjee ...for the petitioner Mr. Debnath Ghosh Mr. S. Dutt Majumder ...for the O.P.Nos. 4&5 Let this matter appear before the regular Bench.
(Suvra Ghosh,J)