Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Haryana - Subsection Section 14(xiv) in The Haryana Kisan Kalyan Pradhikaran Act, 2018 (xiv)recommend to the Government to acquire, in accordance with any law for the time being in force, land for the purpose of the Pradhikaran;
