Bombay High Court
The Ugar Sugar Works Ltd vs Asst. Commissioner Of Income Tax Circle ... on 8 June, 2022
Author: N.R. Borkar
Bench: Nitin Jamdar, N.R. Borkar
sg P-1.wp3631-22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.3631OF 2022
The Ugar Sugar Works Limited,
Sangli - 400 072 .. Petitioner
v/s.
Assistant Commissioner of Income Tax,
Circle, Sangli - 416 416 & Ors. .. Respondents
....
Mr. Tanzil Padvekar, for the Petitioner.
....
CORAM: NITIN JAMDAR &
N.R. BORKAR, JJ.
DATE : 8 JUNE 2022 P.C:-
Not on board. Taken on board by way of praecipe.
2. The learned Counsel for the Petitioner states that the ad- interim relief granted by order dated 29 March 2022 expires today, but the Petition is not listed on board today. Place the petition on board on 27 June 2022. Ad-interim order to continue.
(N.R. BORKAR, J.) (NITIN JAMDAR, J.) 1 of 1 JYOTI Digitally signed by JYOTI PRAKASH PRAKASH PAWAR Date: 2022.06.13 PAWAR 15:08:32 +0530