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[Cites 0, Cited by 0] [Section 39A(1)] [Section 39A] [Entire Act]

Bengal Presidency - Subsection

Section 39A(1)(e) in The Calcutta Suburban Police Act, 1866

(e)regulate and control music, the beating of drums, tomtoms and other instruments and the blowing or sounding of horns or other noisy instruments in any street or any public place other than public buildings and the precincts thereof.