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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(21) in Tamil University Act, 1982

(21)
(a)to-raise, on behalf of the University, loans from the Central or any State Government or the public or any corporation owned or controlled by the Central or any State Government;
(b)to borrow money with the approval of the Government on the security of the property of the University for the purposes of the University;