Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 191P] [Entire Act] State of West Bengal - Subsection Section 191P(3) in West Bengal Co-operative Societies Rules, 2011 (3)The provisions of rules 97 to 103 of order XXI of the First Schedule to the Code of Civil Procedure, 1908 shall apply in the matter.
