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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Telangana - Subsection

Section 54(1)(g) in Telangana Town-Planning Act, 1920

(g)as to the manner in which the accounts of the trust shall be audited and published and as to the powers of auditors in respect of disallowance and surcharge;