Section 44(4) in Maharashtra Public Universities Act, 2016
(4)The Board of Post-Graduate Education in Colleges shall have the following powers and duties, namely :-(a)to recommend creation of a new post-graduate centre in a particular discipline or a new course in the existing post-graduate centre in an affiliated college ;(b)to create synergy for the growth of the post-graduate centers at district level through district sub-campuses ;(c)to initiate and encourage the use of technology in a blended form of education in the post-graduate centers;(d)to propagate and keep track of quality enhancement in post-graduate centers by initiating teachers capacity enhancement activities;(e)to initiate research and development activities in post-graduate centers;(f)to undertake any other task as may be assigned by the university authorities so as to carry out objectives of the Board of Post-Graduate Education in Colleges.
