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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(2)(b) in The Succession Certificate Act, 1977

(b)any bond, debenture, or annuity charged by the [Act of Parliament of the United Kingdom] [Substituted by A. L. O. 2008 for 'Imperial Parliament'.] on the revenues of India;