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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(2)(ii) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(ii)in any other case, this Act shall extend to such area from the date on which the area ceases to be so included.