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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Assam - Subsection

Section 74(1) in Instructions Relating to Liquor

(1)Duty, licence fee and cost price - Under this system duty and cost price are paid at the time of issue from the warehouse but the licence fee is paid in arrears at the beginning of each month in respect of the issues made during the previous month.