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[Cites 0, Cited by 0] [Section 199(1)] [Section 199] [Entire Act]

State of Goa - Subsection

Section 199(1)(c) in The Goa Panchayat Raj Act, 1994

(c)any other matter referred to the Finance Commission by the Governor in the interest of sound finance of the [Zilla Panchayats, Taluka Panchayats and Panchayats] [Substituted by the Amendment Act 8 of 1999.].