Supreme Court - Daily Orders
State Of Himachal Pradesh vs Manju Bala on 19 July, 2021
Bench: Uday Umesh Lalit, Ajay Rastogi
ITEM NO.14 Court 3 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 162/2021 D No. 21840/2020
STATE OF HIMACHAL PRADESH & ANR. Petitioner(s)
VERSUS
MANJU BALA Respondent(s)
(FOR ADMISSION and IA No.136147/2020-APPEAL AGAINST REGISTRARS
ORDER XV RULE 5 )
Date : 19-07-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. Varinder Kumar Sharma, AOR
For Respondent(s) Mr. Nidhesh Gupta, Sr. Advocate
Mr. Brijender Chahar, Sr. Advocate
Mr. Yogesh Kumar Mahur
Mr. Rohit Kumar Rana
Mr. Ronak Karanpuria, AOR
UPON hearing the counsel the Court made the following
O R D E R
In this appeal arising out of the dismissal order dated 10.12.2020 passed by the Registrar J(IV) of this Court, we have heard Mr. Nidhesh Gupta, learned Senior Advocate on merits In our view, no case is made out. We therefore, dismiss the miscellaneous application.
Pending applications, if any, shall stand disposed of. Signature Not Verified Digitally signed by Indu Marwah Date: 2021.07.22 17:26:55 IST Reason:
(INDU MARWAH) (VIRENDER SINGH)
COURT MASTER (SH) BRANCH OFFICER