Bombay High Court
Anil Vasantrao Deshmukh vs Directorate Of Enforcement, Pmla on 22 April, 2026
1-APL-747-2026.doc
Digitally signed
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
GAYATRI by GAYATRI
RAJENDRA
RAJENDRA SHIMPI
SHIMPI Date: 2026.04.22
20:49:00 +0530 CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO. 747 OF 2026
Anil Vasantrao Deshmukh ... Applicant
V/s.
Directorate Of Enforcement, PMLA ... Respondent
---
Mr. Vikram Chaudhari, Senior Advocate a/w Mr. Inderpal Singh,
Ms. Hargun Sandhu, Mr. Soyal Khan and Ms. Neha Anuja,
Advocates for Applicant.
Mr. Anil Singh, ASG, Mr. Chaitanya Pendse, Mr. Aditya Thakkar,
Mr. Pavan Patil, Mr. Adarsh Vyas, Mr. Shubham Saraf, Mr. Tanmay
Deshmukh & Mr. R. Nagre, for Respondent - ED.
Ms. Pallavi Dabholkar, APP for Respondent - State.
---
CORAM : ASHWIN D. BHOBE, J.
DATE : 22nd APRIL, 2026
P.C. :
1. Heard Mr. Vikram Chaudhari, learned Senior Advocate for the Applicant.
2. Issue notice to Respondent.
3. Advocate Mr. Pavan Patil appears and waives service of notice on behalf of Respondent.
Gayatri shimpi 1 ::: Uploaded on - 22/04/2026 ::: Downloaded on - 23/04/2026 00:19:31 :::1-APL-747-2026.doc
4. Mr. Anil Singh, ASG, appears along with Mr. Pavan Patil and states that the Respondent would file a reply opposing the present Application.
5. Mr. Vikram Chaudhari requests for the next date of hearing on 11th June, 2026.
6. Mr. Vikram Chaudhari and Mr. Anil Singh, ASG request for listing of this matter at 3.00 p.m. on 11th June, 2026.
7. Pendency of this Application shall not be made a ground to seek adjournment before the Trial Court.
8. List this Application on 11th June, 2026.
(ASHWIN D. BHOBE, J.) Gayatri shimpi 2 ::: Uploaded on - 22/04/2026 ::: Downloaded on - 23/04/2026 00:19:31 :::