Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(11)] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(11)(a) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007 (a)summoning and enforcing the attendance of any witness and examining him on oath;