Supreme Court - Daily Orders
Madhusudan Goswami vs Stci Commodities Ltd. Managing ... on 20 March, 2023
ITEM NO.6 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR
Miscellaneous Application No. 364-365/2023 in SLP(C) No. 1156-
1157/2018
MADHUSUDAN GOSWAMI Petitioner(s)
VERSUS
STCI COMMODITIES LTD. MANAGING DIRECTOR & ORS. Respondent(s)
(FOR FDR RENEWAL )
Date : 20-03-2023 These petitions were called on for hearing today.
For Petitioner(s)
By Courts Motion, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
FDR be renewed for a further period of one year from the due date of its maturity i.e., 5.4.2023.
ATUL M. KURHEKAR Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.03.22 15:56:32 IST Reason: