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Supreme Court - Daily Orders

Madhusudan Goswami vs Stci Commodities Ltd. Managing ... on 20 March, 2023

     ITEM NO.6                      REGISTRAR COURT. 1            SECTION IX

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR

     Miscellaneous Application No.                364-365/2023 in SLP(C) No. 1156-
     1157/2018

     MADHUSUDAN GOSWAMI                                                 Petitioner(s)

                                                   VERSUS

     STCI COMMODITIES LTD. MANAGING DIRECTOR & ORS.                     Respondent(s)

     (FOR FDR RENEWAL )

     Date : 20-03-2023 These petitions were called on for hearing today.



     For Petitioner(s)
                                        By Courts Motion, AOR

     For Respondent(s)


                             UPON hearing the counsel, the Court made the following
                                                O R D E R

FDR be renewed for a further period of one year from the due date of its maturity i.e., 5.4.2023.

ATUL M. KURHEKAR Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.03.22 15:56:32 IST Reason: