Supreme Court - Daily Orders
Ashok Kumar vs Suresh Chand Jain on 12 September, 2014
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.21 COURT NO.1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....CC No(s).14413/2014
(Arising out of impugned final judgment and order dated 23/04/2014 in
CMWP No. 22792/2014 passed by the High Court Of Judicature at
Allahabad)
ASHOK KUMAR Petitioner(s)
VERSUS
SURESH CHAND JAIN & ORS Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 12/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Ankur Mittal, Adv.
Mr. Vikrant Rana, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in filing the special leave petition is condoned.
Special leave petition is dismissed.
(Neetu Khajuria) (Renu Diwan)
Sr.P.A. Court Master
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2014.09.13
13:06:54 IST
Reason: