Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(a) in Appointment of Arbitrators by the Chief Justice of Patna High Court Scheme, 1996 (a)the Registry of the Court, where the Chief Justice makes the appointment of an arbitrator or takes the necessary measure, or
