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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 4 in The Bharathiar University Statutes

4. Act, Statutes, Ordinances, Regulations, etc.

- In these laws, the sections and sub-sections of the Act reproduced and mentioned in the Statutes, Ordinances and Regulations shall be cited by the serial member of the section and sub-sections as given in the Act. The statutes, ordinances and regulations are numbered serially for every Chapter and cited as "Statute number under Chapter".