Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(1)(a) in The Merchant Shipping Act, 1958

(a)discharge a seaman before the expiration of the period for which he was engaged, unless the seaman consents to his discharge; or