Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act] State of Karnataka - Subsection Section 112(1)(f) in Karnataka Agricultural Produce Marketing Act 1966 (f)to co-ordinate functioning of all the market committees with the help of the information service obtained by both National and International Markets: