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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(1) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(1)The Competent Authority Shall carryout such directions as may be issued to it from time to time by the State Government for the efficient administration of this Act.