Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(2)(b) in The Gujarat Medical Council Act, 1967

(b)the Saurashtra Medical Council constituted under section 2 of the Bombay Medical Act, 1912 (Bombay VI of 1912), as adapted and applied to the Saurashtra area of the State, shall stand dissolved and all the members thereof shall vacate office.